Section 22B in The Rajasthan Lands and Buildings Tax Act, 1964
22B. [ Taxing authorities to follow orders, etc. of the Director. [Inserted by Rajasthan Act No. 18 of 1973.]
- All officers and other persons employed in execution of this Act shall observe and follow the orders, instructions and directions of the Director:Provided that no orders, instructions or directions shall be given by the Director so as to interfere with the discretion of the Appellate Authority in exercise of his appellate functions.]
