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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(10) in The Board's Excise Rules, 1965

(10)They should see that quantities of spirit for which passes have been issued by the officer-in-charge are accurately measured out to the vendors and the strengths are, as nearly as possible, equal to those prescribed by the Board, maximum variation of actual issue strength being 0-3 degree proof where hydrometer is marked in one-tenth of a degree, or 0-4 degree where hydrometer is marked in one-fifth of a degree.