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[Cites 0, Cited by 0] [Section 140] [Entire Act]

Union of India - Subsection

Section 140(10) in The Coal Mines Regulations, 2011

(10)All the isolation stoppings erected to seal off the goaves or to isolate old, abandoned or disused working or to isolate area affected by fire or spontaneous heating shall be plastered or painted with fire resistant sealant materials and chemicals which shall be of a type and standard approved by the Chief Inspector.