Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Andhra Pradesh - Subsection Section 30(2) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 (2)The Andhra Pradesh Agricultural Lands (Prohibition Alienation) Act, 1972 (13 of 1972), is hereby repealed.First Schedule[See Section 5]Classification Of Lands
