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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(5)(d) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(d)The school building or other structures or the grounds are used only for the purposes of education and skill development;