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[Cites 0, Cited by 0] [Section 398(2)] [Section 398] [Entire Act]

State of Punjab - Subsection

Section 398(2)(g) in The Punjab Municipal Act, 1999

(g)industrial buildings, that is to say, any building or structure or part thereof in which products or materials of all kinds and properties are fabricated, assembled or processed as in assembly plants and such buildings shall include laboratories, power plants, smoke houses, refineries, gas plants, mills, dairies, factories, workshops, automobile repair garages and printing presses;