Delhi High Court - Orders
Sanjay Kaushik vs Union Of India & Anr on 1 December, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~12(2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11546/2019
SANJAY KAUSHIK ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 01.12.2021 [Physical Court Hearing/Hybrid Hearing (as per request)]
1. It is already 4.40 p.m.
2. No time left.
3. List the matter on 27.05.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J DECEMBER 1, 2021 nk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:06.12.2021 16:19