Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in THE DIGITAL PERSONAL DATA PROTECTION ACT, 2023

(1)Aperson may process the personal data of a Data Principal only in accordance with the provisions of this Act and for a lawful purpose,—
(a)for which the Data Principal has given her consent; or
(b)for certain legitimate uses.