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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(1) in Poona University Act, 1974

(1)There shall he a University Accounts Committee consisting of -
(i)the nominee of the Chancellor, from amongst the members of the Senate"Chairman
(ii)one person nominated by the State Government:
(iii)three persons nominated by the Senate, from amongst its members; and
(iv)two persons nominated by the Academic Council from amongst its members.