Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Mizoram - Subsection Section 16(1) in Mizoram Home Guard Act, 1985 (1)The Assam Home Guards Act, 1947 (Assam Act No. XXIV). so far as it relates to the Union territory of Mizoram is hereby repealed.
