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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(7) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(7)All shelter homes shall submit a report of children using the shelter home facility along with a photograph of the child to the said Committee, the missing persons bureau or Special Juvenile Police Unit, the District Child Protection Unit and the State Child Protection Unit.