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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(iv) in Bihar Financial Rules, 1950

(iv)The Bank. - Means the Reserve Bank of India or any office or agency of The Reserve Bank of India and includes any branch of the [Imperial Bank of India] [Now, State Bank of India.] acting as the agent of the Reserve Bank of India in accordance with the provisions of the Reserve Bank of India Act, 1934 (Act II of 1934),