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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(3) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(3)The employee shall intimate to the Registering Authority any change in his address and to the employer for making entry in the Register of Employees.