Supreme Court - Daily Orders
Asansol Burnpur Kulti ... vs Indian Iron & Steel Co.Ltd.. on 28 January, 2016
Bench: Anil R. Dave, Shiva Kirti Singh, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.8710 OF 2010
ASANSOL BURNPUR KULTI METAL &
MANUFACTURING WORKERS' UNION ... APPELLANT(S)
VS.
INDIAN IRON & STEEL CO.LTD.& ORS. ... RESPONDENT(S)
O R D E R
Heard the learned counsel. We do not find any substance in this appeal. The civil appeal is, accordingly, dismissed. Pending application, if any, stands disposed of.
..............J. [ANIL R. DAVE] ..................J. [SHIVA KIRTI SINGH] ..................J. [ADARSH KUMAR GOEL] New Delhi;
28th January, 2016.
Signature Not Verified Digitally signed by Sarita Purohit Date: 2016.01.29 16:38:07 IST Reason: ITEM NO.101(PH) COURT NO.2 SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s).8710/2010 ASANSOL BURNPUR KULTI METAL & MANUFACTURING WORKERS' UNION Appellant(s) VERSUS INDIAN IRON & STEEL CO.LTD.& ORS. Respondent(s) (With interim relief and office report) Date : 28/01/2016 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE SHIVA KIRTI SINGH HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Appellant(s) Mr. D.K. Agarwal,Sr.Adv.
Mr. Surya Kant Singla,Adv. Mr. Sudhir Kumar Gupta,Adv. Mr. Abhinav Gupta,Adv.
Mr. Satish Kumar,Adv.
Mr. Manish Gupta,Adv.
Mr. R.K. Gupta,Adv.
For Respondent(s) Mr. Kaushik Choudhury,Adv.
Mr. T.N. Durga Prasad,Adv. Mr. Akarsh Garg,Adv.
Mr. Sunil Kumar Jain,Adv.
UPON hearing the counsel the Court made the following O R D E R The civil appeal is dismissed in terms of signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)