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Union of India - Section

Section 2 in The Short Term Loan Scheme for Modernisation of Sugar Factories For Simultaneous Processing of Raw Sugar with Crushing of Sugar Cane

2.

(1)A sugar factory shall be eligible for loan, if it fulfils the conditions, specified in the following table, namely :-
Sl. No. Equipment Average crushing during the years 2006-07,2007-08and 2008-09
    Upto 2500 tonnes per day From 2501 to 5000 tonnes per day Above 5000 tonnes per day
    Rupees in lakh
1 Melt Filteration System 40 60 100
2 Melt clarification system 30 50 70
3 Melter with complete automation 20 30 50
4 Miscellaneous 10 20 30
  Total 100 160 250
Explanation. - For the purposes of this sub-paragraph "miscellaneous" means any other equipment related to processing of raw sugar along with crushing of sugar cane or any ancillary equipment for the above machines.
(2)For the purposes of sub-paragraph (1), the sugar factory shall submit a copy of Form RT 8C.