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State of Tamilnadu - Section

Section 16A in Tamil Nadu Entertainments Tax Act, 1939

16A. [ [Omitted by Tamil Nadu Act 38 of 2004, which shall be deemed to have come into force on 4th October 2004. Previously, this section was inserted by Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1978 (Tamil Nadu Act 5 of 1978).]

Omitted] [Substituted for sub-section (4) by section 6(u) of the Tamil Nadu Entertainments Tax (Amendment) Act, 1966 (Tamil Nadu Act 20 of 1966). For original sub-sections (4) and (5), the earlier sub-section (4) was substituted by Tamil Nadu Entertainments Tax (Amendment) Act, 1958 (Tamil Nadu Act V of 1958).].