Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 987] [Entire Act] Bengal Presidency - Subsection Section 987(m) in Police Regulations, Bengal , 1943 (m)The value of unserviceable arms and ordnance stores returned to the Arsenal will be paid into the Reserve Bank of India to the credit of the Police Department.