Punjab-Haryana High Court
Mukesh Kumar & Ors vs State Of Punjab & Anr on 26 August, 2015
Author: Hari Pal Verma
Bench: Hari Pal Verma
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-No.23821 of 2015
Date of Decision: August 26, 2015
Mukesh Kumar and others
....Petitioner(s)
Versus
State of Punjab and another ....Respondent(s)
CORAM: HON'BLE MR. JUSTICE HARI PAL VERMA
Present: Mr. Tarun Singla, Advocate for the petitioners.
Mr. Gurinderjit Singh, Deputy Advocate General, Punjab.
Mr. Ashok Kumar Khunger Advocate for respondent No.2.
*****
HARI PAL VERMA, J. (ORAL)
For the reasons recorded in the order of even date passed by this Court in CRM-M-No.23852 of 2015 titled "Rajesh Kumar and others Vs. State of Punjab and another", the present petition stands allowed in the same terms.
(HARI PAL VERMA)
August 26, 2015 JUDGE
Anjal
ANJAL GUPTA
2015.08.27 10:06
I attest to the accuracy and
authenticity of this document
high court chandigarh