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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(2) in Faridabad Complex (Regulation and Development) Act, 1971

(2)All other Acts as are applicable to the Municipal Committee in Haryana shall be applicable to the Faridabad Complex as if it were a Municipal Committee within the meaning of the [the Haryana Municipal Act, 1973] [Substituted by Haryana Act 41 of 1973.].