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[Cites 0, Cited by 0] [Section 23A(1)] [Section 23A] [Entire Act]

State of Odisha - Subsection

Section 23A(1)(c) in The Orissa Irrigation Rules, 1961

(c)the flow meter will be certified and checked about its accuracy from time to time by the Weights and Measures Organisation of the State Government to ensure proper collection of fee;