Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Jharkhand - Subsection Section 33(2)(c) in The Bihar Evacuee Property (Management) Act 1953 (c)the persons by whom and the times at which books of accounts maintained under this Act may be inspected and audited;'