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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(6)(e) in The M.P. Panchayat Nirvachan Niyam, 1995

(e)[ For the categories of seats which are to be reserved by drawing of lots and by rotation, in subsequent general election of Zila Panchayat or Janpad Panchayat, as the case may be, the constituencies previously reserved shall be excluded from drawing lots, for that category till such constituencies are not exhausted.] [Substituted by Notification No. F-1-40-95-XXII-P-2, dated 12-4-1999.]