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[Cites 0, Cited by 0] [Section 23(8)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(8)(c) in Land Revenue Assessment Rules, 1929

(c)[ [-] [Omitted by GSR 139/PA 17/87/Sections60/Amd. (2)/66, dated 28th June, 1966.]