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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(6)(c) in The West Bengal Legislature (Members' Pension) Act, 1986

(c)where the Legislative Assembly remains suspended under article 356 of the Constitution of India, the period during which the Legislative Assembly remains so suspended shall be taken into account.