Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42B] [Entire Act] Union of India - Subsection Section 42B(3) in Conduct of Elections Rules, 1961 (3)Whenever the presiding officer enters the voting compartment under this rule he shall permit the polling agents present to accompany him.
