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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(v) in The Bihar irrigation Act, 1997

(v)"On-Farm Development" means and includes any of the following works: -
(i)Land-levelling and land-shaping, including realignment of field boundaries:
(ii)Providing of falls, culverts, other necessary structures and farm roads in the fields;
(iii)Land reclamation in, by use of engineering, biological and chemical measures, including leaching;
(iv)Contour bunding and nala bunding;
(v)Such other works as may be necessary or incidental to development of land or ground or flow water potential and for optimising the utilisation of land and water resources;