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State of Uttar Pradesh - Section

Section 17 in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

17. Procedure for recruitment by promotion.

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of the unfit through the Selection Committee constituted under Rule 16.
(2)The appointing authority shall prepare an eligibility list of the candidates arranged in order of seniority, and place it before the Selection Committee along with their character roles and such other records pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2) and if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of select candidates arranged in order of seniority and forward the same to the appointing authority.