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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(15) in The Dedicated Freight Corridor Railway General Rules, 2018

(15)In automatic block signalling territory procedure as applicable in rule 120 and 121 as the case may be, shall be followed for sending a relief engine to pull or push the portion of the train left behind.