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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(4) in The M.P. Bhumi Vikas Rules, 1984

(4)Width of means of Access. - (a) The residential plots shall abut on a public means access like streets or road. Plots which do not abut on a street/road shall abut/be opposite to or have access from spaces directly connected from the street or road. The width and other means of access shall be as nearly as be as given in Table-3. In no case development on plots shall be permitted unless it is accessible by a public street of width not less than 6 metres.Table 3Width and length of means of access[Rule 39 (4)]
S.No. Width of Means of access in metres Length of means of access in metres
1. 6.0 100
2. 7.5 150
3. 9.0 250
4. 12.0 400
5. 18.0 1000
6. 24.0 above 1000
Note. - (1) The means of access shall be clear of marginal open spaces of at least 3 metres from the existing building line.