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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(3)(b) in Pondicherry University Act, 1985

(b)to the management of the College or Institution, if the inspection or inquiry is to be made in respect of a College or an Institution admitted to the privileges of the University,