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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(1)(a) in Jodhpur Development Authority Act, 2009

(a)the urban area of Jodhpur shall cease to vest in the Urban Improvement Trust, Jodhpur (hereinafter referred to as the Trust), and the Trust shall cease to exercise jurisdiction or the function in that area;