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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(18) in AICTE (Open and Distance Learning Education) Guidelines for Standalone Institutions, 2019

18.2For the purposes of guideline 4, the AICTE may delegate its power to hear and decide appeals to such person or persons, as per the Approval Process Handbook.