Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Arunachal Pradesh - Subsection Section 70(1) in Arunachal Pradesh Panchayat Raj Act, 1997 (1)Subject to such conditions as may be specified by the Government from time to time the Anchal Samiti shall perform such of the assigned functions as specified in Schedule-II.
