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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(3) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(3)Nothing in these regulations shall, expressly or impliedly bar the Commission to deal with any matter or exercise any power under the Act for which no Regulations have been framed, and the Commission may deal with such matters with powers and functions in a manner it thinks fit.