Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] Union of India - Subsection Section 97(7) in The Coal Mines Regulations, 2011 (7)Two or more tubs shall not be moved by hand in close succession but shall be coupled and moved together:Provided that two tubs shall be deemed to be in close succession when the distance between them at any time in less than 10 metres.
