Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Puducherry - Subsection Section 48(1) in Puducherry School Education Act, 1987 (1)No suit or other proceedings shall lie against the Government for any act done or purporting to be done under this Act or any rule made thereunder.
