Supreme Court - Daily Orders
National Confederation Of Officers ... vs Union Of India on 3 November, 2015
Bench: J. Chelameswar, Adarsh Kumar Goel
1
ITEM NO.1 COURT NO.6 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).229/2014
NATIONAL CONFEDERATION OF OFFRS.ASS.&ORS Petitioner(s)
VERSUS
UNION OF INDIA & ORS Respondent(s)
(with appln. (s) for stay and office report)
Date : 03/11/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Prashant Bhushan, Adv.
Mr. Lakshmi Raman Singh, AOR
Mr. T. Sudhaker, Adv.
For Respondent(s) Mr. C.A. Sundram, Sr. Adv.
Mr. Prashanto Chandra Sen, Adv.
Mr. P.S. Sudheer, AOR
Mr. Shivanshu Singh, Adv.
Ms. Anushruti, Adv.
Ms. Vimla Sinha, Adv.
Mr. Shreekant N. Terdal, AOR
UPON hearing the counsel the Court made the following
O R D E R
It appears from the counter affidavit dated 11.07.2014 filed on behalf of Respondent No.5 that a case No.PE JDH 2013 A 0008 has been registered by CBI in connection with the subject matter of the dispute in the instant writ petition. We deem it appropriate to call Signature Not Verified upon the CBI to file a status report regarding the Digitally signed by Sanjay Kumar Date: 2015.11.03 progress of the above-mentioned case before the next date 16:57:27 IST Reason:
of hearing.2
A copy of the order be communicated to the Director, CBI today.
List the matter in the first week of December,2015 on a non-miscellaneous day.
(SANJAY KUMAR-I) (INDU BALA KAPUR)
AR-CUM-PS COURT MASTER