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Supreme Court - Daily Orders

National Confederation Of Officers ... vs Union Of India on 3 November, 2015

Bench: J. Chelameswar, Adarsh Kumar Goel

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     ITEM NO.1                                     COURT NO.6                    SECTION PIL(W)

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS

                                  Writ Petition(s)(Civil)            No(s).229/2014

     NATIONAL CONFEDERATION OF OFFRS.ASS.&ORS                                      Petitioner(s)

                                                           VERSUS

     UNION OF INDIA & ORS                                                          Respondent(s)
     (with appln. (s) for stay and office report)

     Date : 03/11/2015 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE J. CHELAMESWAR
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                       Mr. Prashant Bhushan, Adv.
                                             Mr. Lakshmi Raman Singh, AOR
                                             Mr. T. Sudhaker, Adv.

     For Respondent(s)                       Mr.   C.A. Sundram, Sr. Adv.
                                             Mr.   Prashanto Chandra Sen, Adv.
                                             Mr.   P.S. Sudheer, AOR
                                             Mr.   Shivanshu Singh, Adv.
                                             Ms.   Anushruti, Adv.

                                             Ms. Vimla Sinha, Adv.
                                             Mr. Shreekant N. Terdal, AOR

                          UPON hearing the counsel the Court made the following
                                                O R D E R

It appears from the counter affidavit dated 11.07.2014 filed on behalf of Respondent No.5 that a case No.PE JDH 2013 A 0008 has been registered by CBI in connection with the subject matter of the dispute in the instant writ petition. We deem it appropriate to call Signature Not Verified upon the CBI to file a status report regarding the Digitally signed by Sanjay Kumar Date: 2015.11.03 progress of the above-mentioned case before the next date 16:57:27 IST Reason:

of hearing.
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A copy of the order be communicated to the Director, CBI today.
List the matter in the first week of December,2015 on a non-miscellaneous day.


 (SANJAY KUMAR-I)                     (INDU BALA KAPUR)
    AR-CUM-PS                           COURT MASTER