Kerala High Court
Joseph.K.P vs M/S.Palakkad Roller Flour ... on 30 January, 2017
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY, THE 30TH DAY OF JANUARY 2017/10TH MAGHA, 1938
OP(C).No. 326 of 2017 (O)
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OS 207/2015 OF PRINCIPAL SUB COURT, PALAKKAD
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PETITIONER(S):
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JOSEPH.K.P.,
AGED 53 YEARS, S/O.K.P.PAULOSE,
RESIDING AT 2-12, HOLY FAITH RESIDENCY,
BEHIND MODEL ENGINEERING COLLEGE,
THRIKKAKARA, ERNAKULAM.
BY ADVS.SRI.A.T.ANILKUMAR
SMT.V.SHYLAJA
RESPONDENT(S):
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1. M/S.PALAKKAD ROLLER FLOUR MILL.PVT.LTD.,
DOOR NO.4/654, PERUVEMBA ROAD, KOTTANI,
KINASSERY P.O., KANNADI NO.2 VILLAGE,
PALAKKAD TALUK, PIN-678 707,
(A PRIVATE LIMITED COMPANY INCORPORATED
UNDER THE COMPANIES ACT 1956)
2. MOHAMMED ANSARI, @ ANSARI,
AGED ABOUT 56 YEARS, S/O.PALLITHODI MOHAMMED ISMAIL,
RESIDING AT CHENTHAMARA NAGAR, SVR MILL ROAD,
THATHAMANGALAM, CHITTUR TALUK, PIN-678 102.
(DIRECTOR OF M/S.PALAKKAD ROLLER FLOUR MILL PVT.LTD.)
3. AYUBKHAN,
AGED ABOUT 53 YEARS, S/O.V.ABDURAZACK,
RESIDING AT 24/319, CHELLAMMA MANZIL,
PALLIMUKKU, THATHAMANGALAM,
CHITTUR TALUK, PALAKKAD, PIN-678 102.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
30-01-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
SKG
OP(C).No. 326 of 2017 (O)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1- THE TRUE COPY OF THE PLAINT IN O.S.NO.207/2015
PENDING BEFORE THE SUBORDINATE JUDGE, PALAKKAD.
EXHIBIT P2- ORDER IN O.P.(CIVIL) NO.2213/2016.
RESPONDENT(S)' EXHIBITS
----------------------- NIL
/TRUE COPY/
P.S. TO JUDGE
SKG
A. MUHAMED MUSTAQUE, J.
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O.P.(C) No. 326 of 2017
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Dated this the 30th day of January, 2017
J U D G M E N T
1.The plaintiff in a suit has come up before this Court for extension of time to pay the balance court fee in the suit.
2.Having considered the genuine circumstances of the petitioner, this Court is of the view that the petitioner shall be given at least two months' time to pay the balance court fee.
3.With the above observation, the original petition is disposed of.
Sd/-
A. MUHAMED MUSTAQUE JUDGE bka/-