Section 2(viii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(viii)"[University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.]" means Doctor Ram Manohar Lohiya [National Law University] [Substituted for 'Rashtriya Vidhi Sansthan' by U.P. Act 35 of 2006, Section 2.], Uttar Pradesh established under Section 3;
