Section 85(2)(c) in The Punjab Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(c) in The Punjab Panchayati Raj Act, 1994

(c)all public channels, water courses, springs, tanks, ghats, reservoirs, cisterns, wells, aquiducts, conduits, tunnels, pipes, pumps and other water works whether made, laid or erected at the cost of the Gram Panchayat or otherwise, and all bridges, buildings, engineer works, materials and things connected therewith or appertaining thereto and also any adjacent land (not being private property) appertaining to any public tank :

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State of Punjab - Subsection

Section 85(2)(c) in The Punjab Panchayati Raj Act, 1994