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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Rajasthan - Subsection

Section 111(1) in Rajasthan Co-operative Societies Act, 2001

(1)It shall be the duty of each co-operative society to arrange co-operative education and training relating to basic needs of the institution, for its officers, personnel and members. and for this purpose it shall provide for-sufficiently in its annual budget.