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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(1)(b) in The Delhi Co-operative Societies Rules, 2007

(b)in case, an order has been passed under section 37 of the Act for superceding the committee and appointing an administrator by the Registrar, by the administrator or any officer authorised by him; or