Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 130] [Section 49] [Entire Act] State of Madhya Pradesh - Subsection Section 49(a) in The M.P. Excise Act, 1915 (a)enters or searches or causes to be entered or searched any place under colour of exercising any power conferred by this Act, or
