Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(b) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(b)has been convicted of any offence under the Act or under the law for the time being in force relating to excise or opium revenue, or of any criminal offence;