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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(ii) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(ii)The Committee shall consider the representation received from the Parent Teacher Association and take necessary action to redress the issues on the same day.