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Supreme Court - Daily Orders

Sandeep Kumar vs State (Govt. Of Nct Of Delhi) on 29 July, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.28                              COURT NO.12                 SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).6377/2019

     (Arising out of impugned final judgment and order dated 09-04-
     2019 in CRLRP No. 883/2018 passed by the High Court Of Delhi At
     New Delhi)

     SANDEEP KUMAR                                                       Petitioner(s)

                                                    VERSUS

     STATE (GOVT. OF NCT OF DELHI)                                       Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 29-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                 Mr. Kumar Dushyant Singh, AOR
                                       Mr. Bhuvneshwar Singh, Adv.
                                       Ms. Pooja Singh, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed as not pressed. Pending application(s), if any, stand disposed of.

     (GEETA AHUJA)                                                    (BEENA JOLLY)
     COURT MASTER (SH)                                                BRANCH OFFICER




Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2019.07.30
17:00:11 IST
Reason: