Supreme Court - Daily Orders
Sandeep Kumar vs State (Govt. Of Nct Of Delhi) on 29 July, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.28 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).6377/2019
(Arising out of impugned final judgment and order dated 09-04-
2019 in CRLRP No. 883/2018 passed by the High Court Of Delhi At
New Delhi)
SANDEEP KUMAR Petitioner(s)
VERSUS
STATE (GOVT. OF NCT OF DELHI) Respondent(s)
(FOR ADMISSION and I.R. )
Date : 29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Kumar Dushyant Singh, AOR
Mr. Bhuvneshwar Singh, Adv.
Ms. Pooja Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed as not pressed. Pending application(s), if any, stand disposed of.
(GEETA AHUJA) (BEENA JOLLY)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2019.07.30
17:00:11 IST
Reason: