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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(10) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(10)The medical officer shall be responsible for the supervision of the health and hygienic condition of the entire campus. He should take special care to protect the children from skin decease or any type of nutritional deficiencies.