Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs M/S Mideast Integrated Steels Ltd on 8 December, 2020
Author: Manmohan
Bench: Manmohan, Sanjeev Narula
$~A-30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1482/2018
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-1
..... Appellant
Through: Mr. Udaibir Kochar, Advocate.
versus
M/S MIDEAST INTEGRATED STEELS LTD. ..... Respondent
Through: Mr. Salil Aggarwal, Advocate with
Mr. Madhur Aggarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 08.12.2020 The appeal has been heard by way of video conferencing. Since one of us (Justice Sanjeev Narula) has to hear a Special Bench matter in the post lunch session, it is not possible to hear the present case.
List on en-block date i.e. 08th February, 2021 in terms of Office Order No. 577/RG/DHC dated 24th November, 2020.
MANMOHAN, J SANJEEV NARULA, J DECEMBER 8, 2020 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:14.12.2020 17:19