Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(11)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(11)(b) in The Calcutta Improvement Act, 1911

(b)to acquire so much of his land as falls within the street alignment or between the street alignment and the building line [or within the area comprised in the projected public park] [Words inserted by W. B. Act 32 of 1955.], as the case may be;