Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(g) in Tamil Nadu Requisitioning of Motor Vehicles Act, 1970

(g)nothing in the Arbitration Act, 1940 (Central Act X of 1940), shall apply to arbitration's under this section.